Section 39 in The Andhra Pradesh State Agricultural Council Act, 2020
39. Information to be furnished by the Council and Publication thereof -
(1)The Council shall furnish such other reports, copies of its minutes, abstract of its accounts and other information to the Government as it may require.(2)The Government may publish, in such manner as it thinks fit, any report, copy, abstract or other information furnished to it under this section.CHAPTER-VIII MISCELLANEOUS
