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State of Tamilnadu - Section

Section 2 in Tamil Nadu Municipal Educational Service Rules, 1970

2. Constitution.

- The service shall consist of the following classes and categories: -
Class I Municipal Educational Officers.
Class II Headmaster/Headmistress of High School Grade-I.(1000 pupils and above)
Class II (A) Headmaster/Headmistress of High School Grade-11.(Below 1000 Pupils)
Class III  
Category 1 Engineering Instructors.
Category 2 Assistant Engineering Instructors.
Class IV  
Category 1 Assistants (B.T.) of High School.
Category 2 Supervisors (B.T.) of Elementary.
Category 3 Headmaster (B.T.) of Upper Primary Schools.
Category 4 Tamil Pandit. Grade I.
Category 5 Physical Director.
Class IV(A) Agricultural Instructor
Class IV (B) Secretarial Assistant.
Class IV (C) Instructor in Music and Dancing
Class IV (D) Music teachers
Class IV (E) Instructor in Drawing and Painting or ArtsMaster.
Class IV (F) Assistant in Domestic Science
Class IV (G) Textile Technology-Senior Instructor in Weaving.
Class V:  
Category 1 Commercial Instructors in High Schools
Category 2 Supervisors of Elementary Schools
Category 3 Headmasters of Elementary Schools
Category 4 Secondary Grade Teachers
Category 5 Tamil Pandit, Grade II
Category 6 Physical Education Teachers, Grade I
Category 7 Physical Education Teachers, Grade II
Category 8 Weaving Instructor (Senior)
Category 9 Weaving Instructor (Junior)
Category 10 Drawing Master.
Category 11 Sewing Mistress in High Schools
Category 12 Music Mistress in High Schools
Category 13 Wood work Craft Instructor in High School
Category 14 Binding Instructor
Category 15 Tailoring Instructor
Category 16 Arts Instructor
Category 17 Junior Instructor in Weaving
Category 18 Junior Instructor in Printing
Class VI Senior Mechanic