Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 24] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(29) in The Electricity Act, 2003

(29)“generate” means to produce electricity from a generating station for the purpose of giving supply to any premises or enabling a supply to be so given;