Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 32 in Usha Martin University, Jharkhand Act, 2012 32. Framlsig at Rules. - The Rules shall be framed by the Board of Governors and shall be submitted to the State Government for its approval.
