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State of Madhya Pradesh - Section

Section 3 in The M.P. Dharma Swatantrya Rules, 1969

3. Period within which intimation to be sent.

(1)The intimation shall be sent to the District Magistrate of the district in which ceremony necessary for conversion has taken place within seven days after the date of such ceremony.
(2)The intimation shall be in Form A and shall be delivered either personally by the person giving such intimation to the District Magistrate, or be sent to him by registered post with acknowledgement due.