Supreme Court - Daily Orders
I.K. Merchants Pvt. Ltd. (Formerly ... vs Sirpur Paper Mills Limited on 20 October, 2021
Bench: Sanjiv Khanna, Bela M. Trivedi
ITEM NO.4 Court 16 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16017/2021
(Arising out of impugned final judgment and order dated 07-05-2021
in AP No. 550/2008 passed by the High Court at Calcutta)
I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS LTD.)
Petitioner(s)
VERSUS
SIRPUR PAPER MILLS LIMITED Respondent(s)
( IA No.129534/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ) Date : 20-10-2021 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MS. JUSTICE BELA M. TRIVEDI For Petitioner(s) Mr. Gopal Shankarnarayanan, Sr. Adv.
Mr. Manu Nair, Adv.
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv. Mr. Sakabda Roy, Adv.
Ms. Moulshree Shukla, Adv. Ms. Trisha Mukherjee, Adv. Mr. Daksh Kadian, Adv.
Mr. S. S. Shroff, Adv.
Mr. Gaurav Agarwal, Adv. Mr. Ashok Kumar Jain, Adv. Mr. Deepak Jain, Adv.
Mr. Pankaj Jain, Adv.
Mr. Amit Kasera, Adv.
Mrs. Meenakshi Jain, Adv. Mr. Bijoy Kumar Jain, AOR For Respondent(s) UPON hearing the counsel the Court made the following Signature Not Verified O R D E R Digitally signed by Anita Malhotra Date: 2021.10.20 16:56:38 IST Reason: Issue notice, returnable within six weeks.
(SONIA BHASIN) (RAM SUBHAG SINGH) COURT MASTER (SH) BRANCH OFFICER