Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] Securities And Exchange Board Of India - Subsection Section 6(1)(a) in Securities and Exchange Board of India (Custodian) Regulations, 1996 (a)the applicant fulfils the capital requirement in accordance with regulation 7;