Section 340(2)(xi) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(xi)the continuance within the area of an existing local authority of all or any budget estimates, assessments, assessment lists, valuations, measurements or divisions made or authenticated by; or in respect of such existing local authority and in force within its area immediately before the specified day, until superseded or modified under the relevant law;