Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Manipur - Subsection Section 6(iv) in The Manipur University Act, 1980 (iv)to hold examinations and grant diplomas and certificates to, and confer degrees and other academic distinctions on, persons, and to withdraw any such diplomas, certificates, degrees or other academic distinctions for good and sufficient cause ;
