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State of Uttar Pradesh - Section

Section 112B in Uttar Pradesh Municipal Corporation Act, 1959

112B. Essential services.

- The following services of the Corporation shall be the essential services, namely:
(a)medical and public health services;
(b)waterworks and mechanical engineering services;
(c)sweepers;
(d)staff of the lighting department;
(e)transport services; and
(f)such other services as may be specified in the rules.