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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(a) in The Oil Mines Regulations, 2017

(a)ensure the compliance of the provisions of the Act and the regulations or orders made thereunder concerning fire detection, fire-fighting system and emergency plan and advise the manager and deputy manager on measures necessary to ensure adequate protection against fire;