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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(i) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(i)development of the properties of the Trust and acquisition of movable or immovable properties for the purposes of the Trust;