Section 2 in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 (Tamil Nadu Act 31 of 1978);(b)"Form" means a form appended to these rules;(c)"section" means a section of the Act.
