Madhya Pradesh High Court
M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 27 August, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 AA-101-2018
The High Court Of Madhya Pradesh
AA-101-2018
(M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD.)
8
Jabalpur, Dated : 27-08-2019
Shri Sanjeev Singh, learned counsel for the petitioner .
Shri Karamjeet Singh Wadhwa, learned counsel for the respondent
No.7.
Although the record of the lower Court is requisitioned, however the record of the Micro, Small and Medium Facilitation Council, Madhya Pradesh, Bhopal has not been called for.
Office is directed to requisition the record from the said Facilitation Council, Bhopal.
List the case in the week commencing 23.9.2019.
(SUBODH ABHYANKAR) JUDGE Ansari Digitally signed by MANZOOR AHMED Date: 27/08/2019 14:52:23