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[Section 8]
[Entire Act]
State of Rajasthan - Subsection
Section 8(1) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007
| District Collector | - | Chairman |
| Sub-Divisional Officer in whose jurisdiction thesaline area is situated. | - | Member |
| Concerned Member of Legislative Assembly | - | Member |
| A nominee of the Commissioner Industries notbelow the rank of Deputy Director of Industries | - | Member |
| General Manager, District Industries Centre | - | Member Secretary |