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State of Madhya Pradesh - Section

Section 56 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

56. [ [Substituted vide Notification No. 1/Mt/70/71, dated 3-1-1971.]

If the application for recognition is received after the prescribed date given in Regulation 55 above. Institution will have to pay a late fee of Rs. 200 [for fresh recognition and Rs. 100 for recognition in addition subject or subjects] stating the reasons for submitting the late application :Provided that the application received after 31st of July, in the session in which candidates are appearing for the High School or Higher Secondary Examination, will be entertained for consideration].