Section 23(3)(c) in The Copyright Act, 1957

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Union of India - Subsection

Section 23(3)(c) in The Copyright Act, 1957

(c)where the names of all the authors are pseudonyms and the identity of one of them is disclosed, as references to the author whose identity is disclosed or if the identity of two or more of such authors is disclosed, as references to such of those authors who dies last.

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Union of India - Subsection

Section 23(3)(c) in The Copyright Act, 1957