Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Actuaries (Election To The Council) Rules, 2008

(b)he is holding a post under the Central Government or the State Government as provided in sub-section (3) of section 12 of the Act; or