Section 7(ii) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994
(ii)The unit availing subsidy under these regulations, shall allow the Director or the Accountant General, Rajasthan or any person authorised by the Government or the Director/Accountant General to inspect its working and books of accounts at all reasonable time and for that purpose; shall extend all reasonable facilities,
