Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 95 in Tripura Municipal Act, 1994 95. Inventory of properties of the Municipalities. - Every Municipality shall maintain an inventory and annual statement of the moveable and immoveable properties of the Municipality in such form and in such manner as may be prescribed.
