Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 7 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022 and CAV 321/2022 & CAV 322/2022,
CM APPLs. 44209/2022 & 44211/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M. P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam, Mr. Sankalp
Goswami, Ms. Srishti Prakash,
Advocates.
versus
ANTRIX CORPORATION LIMITED & ORS. ..... Respondent
Through: Mr. N. Venkataraman, Additional
Solicitor General and Mr. Chetan
Sharma, Additional Solicitor General
with Mr. V. Chandra Sherara
Bharathi, Mr. Ajay Bhargava, Mr.
Arvind Ray, Mr. Karan Gupta, Mr. S.
Ram Narayan, Mr. Rahul Vijay
Kumar, Mr. Amit Gupta, and Mr.
Chinmoy Roy, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 07.12.2022 List on 09.12.2022 at 2:30 P.M. SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 7, 2022/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:14.12.2022 18:33:54