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Delhi High Court - Orders

Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 7 December, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~1.
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    FAO(OS) (COMM) 289/2022 and CAV 321/2022 & CAV 322/2022,
                               CM APPLs. 44209/2022 & 44211/2022
                               DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
                                              Through: Mr. Suhail Dutt, Sr. Advocate with
                                                         Ms. Anuradha Dutt, Mr. Lynn
                                                         Pereira, Ms. Ekta Kapil, Ms. Priyanka
                                                         M. P., Mr. Chaitanya Kaushik, Mr.
                                                         Amber Bhushan, Ms. Shivangi Sud,
                                                         Mr. Azhar Alam, Mr. Sankalp
                                                         Goswami, Ms. Srishti Prakash,
                                                         Advocates.
                                              versus
                               ANTRIX CORPORATION LIMITED & ORS.            ..... Respondent
                                              Through: Mr. N. Venkataraman, Additional
                                                         Solicitor General and Mr. Chetan
                                                         Sharma, Additional Solicitor General
                                                         with Mr. V. Chandra Sherara
                                                         Bharathi, Mr. Ajay Bhargava, Mr.
                                                         Arvind Ray, Mr. Karan Gupta, Mr. S.
                                                         Ram Narayan, Mr. Rahul Vijay
                                                         Kumar, Mr. Amit Gupta, and Mr.
                                                         Chinmoy Roy, Advocates.
                               CORAM:
                               HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                              ORDER

% 07.12.2022 List on 09.12.2022 at 2:30 P.M. SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 7, 2022/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:14.12.2022 18:33:54