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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(v) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

(v)the Court may pass an order for the delivery of possession of any property, notwithstanding any law or contract to the contrary;