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Gauhati High Court

Nowgong Co-Operative Sugar Mills ... vs Vinod Kumar Pipersania And 5 Ors on 21 April, 2023

Author: Suman Shyam

Bench: Suman Shyam

                                                                 Page No.# 1/4

GAHC010118412015




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Cont.Cas(C)/405/2015

         NOWGONG CO-OPERATIVE SUGAR MILLS WORKER'S UNION
         HAVING ITS OFFICE AT KAMPUR DIST. NAGAON, ASSAM, REP. BY ITS
         GENERAL SECRETARY- SRI BHADRA KANTA NATH.



         VERSUS

         VINOD KUMAR PIPERSANIA and 5 ORS
         IAS, CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GUWAHATI-
         781006.

         2:SRI HEMANTA NARZARY
          IAS
          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          CO-OPERATION DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         3:DR. RAVI KOTA
          IAS

          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         4:SRI V.B. PYARELAL

         IAS
         ADDITIONAL CHIEF SECRETARY-CUM- PRINCIPAL SECRETARY TO THE
         GOVT. OF ASSAM
         PUBLIC ENTERPRISES DEPARTMENT
         DISPUR
                                                                   Page No.# 2/4

             GUWAHATI- 781006.

            5:SRI SANJIB GOGOI
             IAS
             REGISTRAR OF CO-OPERATIVE SOCIETIES
            ASSAM
             KHANAPARA
             GUWAHATI - 781022.

            6:SMT. ANUPAMA CHAKRABORTY
             OFFICIAL LIQUIDATOR-CUM- MANAGING DIRECTOR FOR THE NAGAON
            CO -OPERATIVE SUGAR MILLS LTD.
             KAMPUR
             DIST. NAGAON
            ASSAM

Advocate for the Petitioner   : MR.M K BARUAH

Advocate for the Respondent : MR.KHAYERUDDINR-1 and 2




             Linked Case : Cont.Cas(C)/801/2015

            BENU MOHAN BORAH and 25 ORS.
            S/O. LT. GAGAN CH. BORA
            VILL. ATI KAMPUR
            P.O. and P.S. KAMPUR
            DIST. NAGAON
            ASSAM.


             VERSUS

            VINOD KR. PIPERSANIA and 4 ORS.
            CHIEF SECY. TO THE GOVT. OF ASSAM
            DISPUR
            GHY.-781006.


             ------------
            Advocate for : MR.K GOGOI
            Advocate for : DR.B AHMEDR-1
            2
            4and5 appearing for VINOD KR. PIPERSANIA and 4 ORS.
                                                                             Page No.# 3/4




            Linked Case : Cont.Cas(C)/705/2015

           BHABANANDA DUTTA and 37 ORS
           S/O. LT. KASIRAM DUTTA
           VILL. BURAGAON
           P.O. BARUAH BAMUNGAON



            VERSUS

           VINOD KUMAR PEPERSENIA and 7 ORS
           THE CHIEF SECY. TO THE GOVT. OF ASSAM
           DISPUR
           GHY.-06.


           ------------
           Advocate for : MR.M U MONDAL
           Advocate for : MR.A U AHMEDR-1
           2 and 5 appearing for VINOD KUMAR PEPERSENIA and 7 ORS



                                  BEFORE
                     HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

Date : 21-04-2023 Mr. P.H. Konwar, learned counsel has appeared for the petitioners and prays for 03 weeks time to obtain up dated instruction from his client and apprise this Court as to whether, the order of this Court has been complied with or not.

Prayer allowed.

Let this matter be listed accordingly.

JUDGE Page No.# 4/4 GS Comparing Assistant