Bombay High Court
Brihan Karan Sugar Syndicate Private ... vs Chitali Botting Limited on 2 September, 2021
Author: A. S. Gadkari
Bench: A. S. Gadkari
Tauseef 10-IA.897.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.897 OF 2020
WITH
LEAVE PETITION (LPETN) NO.30 OF 2020
IN
COMMERCIAL IP SUIT NO.309 OF 2020
WITH
COMMERCIAL IP SUIT NO.309 OF 2020
Brihan Karan Sugar Syndicate Pvt. Ltd. ... Applicant
V/s.
Chitali Bottling Limited ... Respondent
Mr. Ravi Kadam, Senior Advocate a/w Mr.Himanshu W. Kane, Mr.Rashmin
Khandekar, Mr.Rohan Kadam, Mr.Rahul Kadam, Mr.Ashutosh Kane,
Mr.Nikhil Sharma, Mr.Ajaraj Bagwe, Ms.Merin Mathew, Ms.Savani Vaze
i/b. W.S. Kane & Co. for Applicant.
Dr.Abhinav D. Chandrachud a/w. Mr.Bernardo Reis a/w. Mr.Lalit
Jhunjhunwala and Mr.P.S. Patil for Respondent.
CORAM : A. S. GADKARI, J.
DATE : 2nd SEPTEMBER, 2021. P.C. :
1. Stand over to 14th September 2021, at 2.30 p.m. (A. S. GADKARI, J.) Pg 1 of 1 ::: Uploaded on - 02/09/2021 ::: Downloaded on - 03/09/2021 06:35:32 :::