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Bombay High Court

Brihan Karan Sugar Syndicate Private ... vs Chitali Botting Limited on 2 September, 2021

Author: A. S. Gadkari

Bench: A. S. Gadkari

  Tauseef                                                           10-IA.897.2020.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                         INTERIM APPLICATION NO.897 OF 2020
                                        WITH
                        LEAVE PETITION (LPETN) NO.30 OF 2020
                                         IN
                          COMMERCIAL IP SUIT NO.309 OF 2020
                                        WITH
                         COMMERCIAL IP SUIT NO.309 OF 2020


Brihan Karan Sugar Syndicate Pvt. Ltd.                  ... Applicant
V/s.
Chitali Bottling Limited                                ... Respondent


Mr. Ravi Kadam, Senior Advocate a/w Mr.Himanshu W. Kane, Mr.Rashmin
Khandekar, Mr.Rohan Kadam, Mr.Rahul Kadam, Mr.Ashutosh Kane,
Mr.Nikhil Sharma, Mr.Ajaraj Bagwe, Ms.Merin Mathew, Ms.Savani Vaze
i/b. W.S. Kane & Co. for Applicant.
Dr.Abhinav D. Chandrachud a/w. Mr.Bernardo Reis a/w. Mr.Lalit
Jhunjhunwala and Mr.P.S. Patil for Respondent.


                                    CORAM   : A. S. GADKARI, J.

DATE : 2nd SEPTEMBER, 2021. P.C. :

1. Stand over to 14th September 2021, at 2.30 p.m. (A. S. GADKARI, J.) Pg 1 of 1 ::: Uploaded on - 02/09/2021 ::: Downloaded on - 03/09/2021 06:35:32 :::