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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

18. Determination of order of merit in the event of a tie.

- In the event of a tie, the order of merit shall be determined in accordance with the highest marks secured in the Personality Test (interview). Should the marks in the Personality Test (interview) Test of the candidates be also equal, the order of merit shall be decided in accordance with the highest marks obtained by such candidates in the aggregate of the compulsory paper. However, in case the marks obtained in compulsory papers are also equal, the order of merit shall be determined in accordance with the marks obtained in General Studies Papers. Similarly, if the marks obtained in General Studies Papers be also equal, then the order of merit shall be determined in descending order of the date of birth of the candidates.