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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(4) in Bihar Technical Staff Selection Commission Rules, 2015

(4)The Commission shall keep the amount received from Government and the amount received by miscellaneous receipts in a bank by opening an account. There shall be separate bank account for the fees received from the candidates and this amount shall be deposited in the treasury under Main Head-0051- Public Service Commission, Sub Main Head-00-Small Head-105- State Public Service Commission Examination Fee-Sub Head- 0003-Bihar Technical Staff Selection Commission Examination Fee, Bill Code-R- 0051001050003" immediately by the end of the month. The detail of the revenue received as fee shall be sent to the General Administration Department every year.