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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4) in Bihar Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2019

(4)In case of late payment of annual licence fee, interest will be payable on the delayed amount at the rate of one and quarter percent (1.25%) per month.Chapter - III Fines and / Or Charges