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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(i) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

(i)"member of the family of an employer" means the wife, husband, son, daughter, father, mother, brother or sister of an employer who lives with and is dependent on such employer;