Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(1) in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005

(1)Any person aggrieved by the award of the blood Zoning Authority under sub-section (2) of section 18 may prefer an appeal against such award before the Special Tribunal.