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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bengal Presidency - Subsection

Section 7(1a) in The Bengal Embankment Act, 1882

(1a)[ that any embankment which connects public embankments or forms by junction with them part of a line of embankments or is necessary for the protection of the neighbouring country should be repaired;] [Clause (1a) inserted by W.B. Act 11 of 1948.]