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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

(2)Every employee shall at all times-
(a)maintain absolute integrity, good conduct and discipline;
(b)maintain devotion and diligence to duty; and
(c)do nothing which is unbecoming of an employee/ public servant.