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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Uttarakhand - Subsection

Section 174(1)(i) in Uttarakhand Goods and Services Tax Act, 2017

(i)The Uttarakhand Value Added Tax Act, 2005, (Act no 27 of 2005) except in respect of goods included in the Entry 54 of the State List of the Seventh Schedule to the Constitution,