Rajasthan High Court - Jaipur
P.K. Raj Satyaswaroop S/O Nanagchand vs Smt. Gaindi Devi Alias Gulab Devi D/O ... on 22 July, 2020
Author: Abhay Chaturvedi
Bench: Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 468/2019
P.k. Raj Satyaswaroop S/o Nanagchand
----Appellant
Versus
Smt. Gaindi Devi Alias Gulab Devi D/o Tulsiram
----Respondent
Connected With S.B. Civil Second Appeal No. 142/2020 Satyaveer Yadav S/o Shri Kehar Singh
----Appellant Versus Ravindra Kumar S/o Shri Ranjeet Singh
----Respondent For Appellant(s) : Mr. R.M. Jain & Mr. Paramjeet Sharma For Respondent(s) :
HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 22/07/2020 Learned counsel for the appellant submits that S.B. Civil Second Appeal No. 142/2020 has wrongly been tagged with this file whereas the correct S.B. Civil Second Appeal No. 142/2012 should have been tagged with this file.
Registry is directed to detach S.B. Civil Second Appeal No. 142/2020 and tag S.B. Civil Second Appeal No. 142/2012 with S.B. Civil Second Appeal No. 468/2019.
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