Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 27 June, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.1778 of 2014
With
CS No.224 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 27th June, 2014.
Appearance:
Mr. Rajarshi Dutta, Adv. Mr. Arnab Dutt, Adv.
Mr. R. Karmakar, Adv.
Mr. N. Dasgupta, Adv.
Mr. D.N. Dey, Adv.
Mr. Jugal Chandra Porel, Adv.
Ms. Era Ghosh, Adv.
Mr. Debangshu Mondal, Adv. The Court : Sufficient cause being shown, the order dismissing the suit on 2nd June, 2014 stands recalled and the suit is restored to its original file and number.
The suit shall appear in the monthly list of August, 2014. The application is disposed of.
(SOUMEN SEN, J.) B.Pal