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Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 27 June, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                     ORDER SHEET

                                  GA No.1778 of 2014
                                          With
                                  CS No.224 of 2009
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE




                         SHIB KRISHNA DEBUTTER ESTATE
                                     Versus
                    JANAB JALALUDDIN AHMED SIDDIQUE & ORS.


        BEFORE:

        The Hon'ble JUSTICE SOUMEN SEN

Date : 27th June, 2014.

Appearance:

Mr. Rajarshi Dutta, Adv. Mr. Arnab Dutt, Adv.
Mr. R. Karmakar, Adv.
Mr. N. Dasgupta, Adv.
Mr. D.N. Dey, Adv.
Mr. Jugal Chandra Porel, Adv.
Ms. Era Ghosh, Adv.
Mr. Debangshu Mondal, Adv. The Court : Sufficient cause being shown, the order dismissing the suit on 2nd June, 2014 stands recalled and the suit is restored to its original file and number.
The suit shall appear in the monthly list of August, 2014. The application is disposed of.
(SOUMEN SEN, J.) B.Pal