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State of Jharkhand - Section

Section 12 in Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand

12. Confirmation.

- An Officer will be confirmed in his post after-
(a)he has rendered two years of continuous service as a Senior District Prosecutor:
(b)he has passed the departmental examination completely; and
(c)the Government consider the Officer suitable in all respects for confirmation in the post:
Provided that an Officer promoted from the rank of District Prosecutor will be required to pass the Departmental Examination in accounts only and not in other subjects specified in rule 4 above, and that if he fails to pass the examination in accounts within two years from the date of promotion, he will be liable to be reverted to his substantive post.