Gujarat High Court
Heirs Of Shanabhai Ghanabhai Baraiya ... vs Heirs Of Deceased Chunibhai Govindbhai ... on 19 January, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
C/CA/17/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 17 of 2016
In
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 3865 of 2015
In
LETTERS PATENT APPEAL NO. 199 of 2011
In
SPECIAL CIVIL APPLICATION NO. 7244 of 2008
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HEIRS OF SHANABHAI GHANABHAI BARAIYA (SINCE DECEASED
THRO'....Applicant(s)
Versus
HEIRS OF DECEASED CHUNIBHAI GOVINDBHAI AND KARTA OF HUF &
5....Respondent(s)
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Appearance:
MR NIKHIL S KARIEL, ADVOCATE for the Applicant(s) No. 1
MR NK MAJMUDAR, ADVOCATE for the Respondent(s) No. 6
MS KHYATI P HATHI, ADVOCATE for the Respondent(s) No. 1.1 - 1.3
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 19/01/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Civil Application for condonation of delay of 26 days in filing the restoration application is condoned. Civil Application is disposed of.
(AKIL KURESHI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Thu Jan 21 01:06:30 IST 2016 C/CA/17/2016 ORDER (MOHINDER PAL, J.) sompura Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Jan 21 01:06:30 IST 2016