Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax ... vs M/S. Arn Infrastructure India Ltd. on 29 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.10 COURT NO.5 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42458/2017
(Arising out of impugned final judgment and order dated 25-04-2017
in WP(C) No. 2769/2016 passed by the High Court Of Delhi At New
Delhi)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28Petitioner(s)
VERSUS
M/S. ARN INFRASTRUCTURE INDIA LTD. Respondent(s)
( IA No.5689/2018-CONDONATION OF DELAY IN FILING)
Date : 29-01-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. S.S. sandhu, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with C.A. No. 4893 of 2016 and other connected matters. (ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.01.30 10:42:37 IST Reason: