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Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax ... vs M/S. Arn Infrastructure India Ltd. on 29 January, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.10                                    COURT NO.5                    SECTION XI -A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42458/2017

     (Arising out of impugned final judgment and order dated 25-04-2017
     in WP(C) No. 2769/2016 passed by the High Court Of Delhi At New
     Delhi)

     ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28Petitioner(s)

                                                           VERSUS

     M/S. ARN INFRASTRUCTURE INDIA LTD.                                              Respondent(s)

     ( IA No.5689/2018-CONDONATION OF DELAY IN FILING)


     Date : 29-01-2018 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE A.K. SIKRI
                              HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                     Mr. K. Radhakrishnan, Sr. Adv.
                                           Mr. Arijit Prasad, Adv.
                                           Mr. S.S. sandhu, Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Leave granted.

To be heard along with C.A. No. 4893 of 2016 and other connected matters. (ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.01.30 10:42:37 IST Reason: