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State of Uttar Pradesh - Section

Section 16 in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

16. Provision for creating new vending markets.

- In Master Plan prepared for the development of the Industrial Development Area specific provisions for creating new vending markets at the time of finalisation/revision of Master Plan and Sector Plans shall be made. The space reserved in such plans should be commensurate with the current number of vendors and their rate of growth on perspective basis be based on the rate of growth over preceding five years.