Section 72(3) in The Goa, Daman and Diu (Excise Duty) Rules, 1964
(3)For the purpose of the auction, all the cashew groves shall be grouped into zones and the minimum quantity of liquor to be produced from each zone shall be fixed by the [Commissioner.] [Inserted by Notification No. Fin(Rev)/2-35/AR/723/68 dated 3-8-1968, published in Government Gazette, Series I, No. 20 dated 17-8-1968.]
