Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(i) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(i)the manner in which the right of access to documents and the right to entry conferred by Section 9 may be exercised ;