Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(17) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (17)“Fishing” means capture of aquatic organism from its natural habitat (of any salinity) with or without using any implements/ tools;
