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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in The Chennai City Corporation Licensing of Hoardings and Levy and Collection of Advertisement Tax Rules, 2003

(2)All fees, rent for Government lands and advertisement tax payable under these rules shall be paid in the Reserve Bank of India. Chennai through challan.