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State of Uttar Pradesh - Section

Section 15 in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992

15. By direct recruitment.

(1)The applications for permission to appear in the Competitive Examination shall be called by the Commission in prescribed form published in the advertisement issued by the Commission.
(2)No candidate shall be admitted to the examination unless he holds a certificate of admission, issued by the Commission.
(3)The Commission shall prepare a list of candidates in order of their proficiency as disclosed by the marks obtained by each candidate in the written examination and recommend such number of candidates as they consider fit for appointment. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of the, vacancies. The Commission 'shall forward the list to the appointing authority.