Section 13(1) in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
(1)The Presiding Officer shall make into packets the ballot papers and other papers relating to the voting on the motion of no-confidence, seal the packets and note thereon a description of the contents, the name of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] and its Adhyaksha against whom the motion of no-confidence was considered and the date of the meeting.
