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[Cites 0, Cited by 0] [Section 243C(5)] [Section 243C] [Entire Act]

State of Rajasthan - Subsection

Section 243C(5)(b) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(b)a Panchayat at the intermediate level or district level shall be elected by, and from amongst, the elected members thereof.