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Calcutta High Court (Appellete Side)

Bd Dr. Amalendu Das & Ors vs Union Of India & Ors on 9 October, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                                             1

09.10.14              W.P. 27177   (W)   of 2014
  akd
   &
   bd                Dr. Amalendu Das & Ors.
                                Vs.
                      Union of India & Ors.
                               --------

Mr. Ranjit Sanyal, Mr. Biplab Ranjan Bose.

... for the petitioners.

Let the petition appear before the regular Bench.

(SANJIB BANERJEE, J.) 2