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Union of India - Section

Section 17A in The Khadi And Village Industries Commission Act, 1956

17A. [ Commission to receive gifts, grants, etc. [Inserted by Act 32 of 1961, Section 9]

The Commission may, for the purpose of development of khadi [the development of village industries or the development of khadi and village industries], receive gifts, grants donations or benefactions from the Government or any other person.