Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 186 in Kerala Factories Rules, 1957 186. Precautions against escape. - Adequate precautions shall be taken to prevent the escape of corrosive of deleterious substances and means shall be provided for rendering safe any such escape.
