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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)The concerned maintenance official under whose domain the reported apprehension or occurrence falls, on receipt of advice from Station Master, shall at once arrange to inspect the affected portion of the block section.H- Vehicles escaping from station