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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(15) in Bihar Anti Terrorist Squad Rules, 2014

(15)The Senior and Assistant Scientific Officers of the Squad may participate in forensic investigations along with other Government Scientific Experts (including the Chief Inspector of Explosives) and can satisfactorily depose on their behalf in the court under the provisions of section 293 (4) CrPC.